S LAZER Vs. ADDL DIRECTOR GENERAL OF POLICE

JUDGEMENT

(1.) THE Writ Petition has been filed praying for the issuance of a Writ of Certiorari to call for the records relating to the order passed by the first respondent in RC.No.253520/PR.II(1)/2003, dated, 03.02.2004 and quash the same.

(2.) HEARD the learned counsel for the petitioner as well as the respondents.