M.K. BAJORIA Vs. LALITH STEEL SUPPLIERS

JUDGEMENT

(1.) CRL .O.P.No.8374 of 2005 is filed against C.C.No. 11565 of 2003 pending on the file of the learned XV Metropolitan Magistrate, George Town. Chennai.

(2.) CRL .O.P. No.8375 of 2005 is filed against C.C.No. 11566 of 2003 pending on the file of the learned XV Metropolitan Magistrate, George Town, Chennai.

(3.) CRL .O.P.No.8377 of 2005 is filed against C.C.No. 11747 of 2003 pending on the file of the learned XV Metropolitan Magistrate, George Town, Chennai.