N MANODEVI Vs. DAISEY BAI

JUDGEMENT

(1.) THE 4th respondent in W. P. No. 4948 of 2001, aggrieved by the order dated 14. 08. 2001 setting aside the order awarding LPG Distributorship in her favour at Nithiraivillai Village (Rural), Kanyakumari District under Open (Women) category, has filed W. A. No. 1858 of 2001. Against the dismissal of her Review Application No. 82 of 2001 dated 05. 09. 2001, she also preferred W. A. No. 1859 of 2001. Against the order dated 14. 08. 2001, in W. P. No. 4948 of 2001, the official respondents, viz. , General Manager, Marketing Division, Senior Area Manager, Indane Area Office and the Dealer Selection Board (Madurai) preferred W. A. No. 1624 of 2002.

(2.) SINCE all three appeals relate to the same issue, they are being disposed of by the following common order.

(3.) FOR convenience, we shall refer the parties as arrayed in the writ petition.