(1.) THIS Civil Miscellaneous Appeal has been filed challenging the order dated 24.02.1999 passed in OA I/191/97 on the file of the Railway Claims Tribunal, Chennai bench.
(2.) THE short facts leading to the filing of the above C.M.A. are set out below:-
(3.) HEARD both.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN