S KANNAN AND COMPANY REP BY ITS PROPRIETOR S KANNAN AND FULL BRIGHT INC REP BY ITS MANAGING PARTNER S MOHAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED AND TMT A N VARALAKSHMI ARBITRATOR DISTRICT REVENUE OFFICER (RETD)

Referred Judgements :-

BANSILAL FORMA V. THADAVA CO-OP.AGRL. AND INDUS. SOCY. LTD. [REFERRED]
CHENGRAVELU AND SONS V. VENKANNA AND SONS [REFERRED]
JAINARAIN V. SURAJMULL [REFERRED]
GANGA SARAN V. FIRM RAM CHARAN [REFERRED]
GOMATHINAYAGAM PILLAI VS. PALANISWAMI NADAR [REFERRED]
MAULA BUX VS. UNION OF INDIA [REFERRED]
MOHAMMAD RAJAB GUJARI VS. STATE OF JAMMU AND KASHMIR [REFERRED]
K P POULOSE VS. STATE OF KERALA [REFERRED]
HIND CONSTRUCTION CONTRACTORS VS. STATE OF MAHARASHTRA [REFERRED]
CHAND RANI VS. KAMAL RANI [REFERRED]
PANCHU GOPAL BOSE VS. BOARD OF TRUSTEES FOR PORT OF CALCUTTA [REFERRED]
TRUSTEES OF THE PORT OF MADRAS VS. ENGINEERING CONSTRUCTIONS CORPORATION LIMITED [REFERRED]
INDIAN DRUGS AND PHARMACEUTICALS LIMITED VS. INDO SWISS SYNTHETICS GEM MFG COMPANY LIMITED [REFERRED]
OIL AND NATURAL GAS COMMISSION VS. SAW PIPES LIMITED [REFERRED]
CHAIRMAN AND M D N T P C LIMITED VS. RESHMI CONSTRUCTIONS BUILDERS AND CONTRACTORS [REFERRED]
UNION OF INDIA VS. BANWARILAL AND SONS PRIVATE LIMITED [REFERRED]
AHAMAD KOYA VS. MURUGESA MUDALIAR SON AND CO [REFERRED]
FERTILIZER CORPN OF INDIA LTD VS. RASANANDA PRADHAN [REFERRED]
EASUN ENGINEERING CO LTD VS. FERTILISERS AND CHEMICALS TRAVANCORE LTD [REFERRED]