DHAMODARAN Vs. CHANDRASEKARAN

JUDGEMENT

(1.) THIS Revision Petition has been filed against the order dated 10.9.2003, passed in I.A.No.247/2003 in O.S.No.104/1996, on the file of the District Munsif Court, Polur.

(2.) DEFENDANTS 1 to 4 in O.S.No.104/1996 on the file of the District Munsif Court, Polur, Tiruvannamalai District are the revision petitioners.

(3.) HEARD both the learned counsel for the revision petitioners and the respondents. I have also gone through the documents filed by them.