LAWS(MAD)-2006-1-14

T MUTHUKARUPPAN Vs. V G RAGHAVAN

Decided On January 19, 2006

T.MUTHUKARUPPAN Appellant

V/S

G.RAGHAVAN Respondents

Referred Judgements :-

RUBY LEATHER EXPORTS ETC.,V. K. VENU,ETC. [REFERRED TO]
B.MAHENDRA JAIN V. C. K.MOHAMMED ALI [REFERRED TO]
RAMACHANDRA RAO,K. V. STATE OF A.P. [REFERRED TO]
Y SREELATHA ALIAS ROJA VS. MUKANCHAND BOTHRA [REFERRED TO]
Y Vijayalakshmi ALIAS Rambha VS. Manickam Narayanan [REFERRED TO]

JUDGEMENT

(1.) CRL. O. P. No. 1354 of 2002 is filed against C. C. No. 7611 of 1998 on the file of the learned II Metropolitan Magistrate, egmore.

(2.) CRL. O. P. No. 1355 of 2002 is filed against C. C. No. 7607 of 1998 on the file of the learned II Metropolitan Magistrate, egmore.

(3.) CRL. O. P. No. 1356 of 2002 is filed against C. C. No. 7608 of 1998 on the file of the learned II Metropolitan Magistrate, egmore.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.