MOLAPPAGOUNDER Vs. SUPERINTENDENT OF POLICE NAMAKKAL DISTRICT

JUDGEMENT

(1.) THE petitioner by name Molappagounder, has filed this petition. He is a grand father of the detenue , minor Preetha. He has filed this petition for production of minor Preetha from the custody of 3rd respondent before this Court and entrust her lawful custody to the petitioner herein.

(2.) PURSUANT to the direction of this court, the minor girl Preetha appeared before us. Since her date of birth being 20. 09. 1988, she is a minor. According to her, she married one Sivakumar , S/o. Thangavel and now she is in the advance stage of pregnancy.