N RAMESH Vs. G NAGARATHNAMMAL

JUDGEMENT

(1.) THE above Civil Revision Petitions are filed against the order of the XVIII Assistant Judge, City Civil Court, Chennai dated 17. 11. 2005 made in I. A. Nos. 20986, 20985 and 20984 of 2005 in O. S. No. 9565 of 1988.

(2.) HEARD the learned counsel for the petitioner.

(3.) THE respondents though duly served notice from this Court, they have not chosen to contest the above revisions by engaging a counsel.