(1.) BY consent of both parties, the writ appeals themselves are taken up for disposal.
(2.) AGGRIEVED by the order of the learned single Judge dated 04. 04. 2005, the second respondent therein viz. , The Special Officer, Velalakundam Primary Agricultural Co-operative Bank, Velalakundam, Vazhapadi Taluk, Salem District, has filed the above appeal.
(3.) HEARD the learned counsel appearing for the appellant as well as the counsel appearing for the respondents.