R SANKARAPPAN Vs. R JAYACHANDRAN

JUDGEMENT

(1.) THIS Revision Petition has been filed against the order dated 23.9.2004, made in I.A.No.12650/2002 in O.S.No.4904/1998, on the file of the XVI Asst. Judge, City Civil Court, Chennai.

(2.) THE plaintiff is the revision petitioner.

(3.) HENCE I do not find any merits in the Civil Revision Petition and consequently the same is dismissed. No costs.