(1.) IN this writ petition, the petitioner is seeking to call for the records relating to the respondent's orders made in Ref.No.A1/3834/2004 dated 07.7.2004 A1/3834/2004 dated 28.02.2005 and Na.Ka.No.A1/3834/2004 dated 18.5.2006 and Review orders dated 28.02.2005 and 18.5.2006 and to quash the same.
(2.) I have heard the arguments of Mr.L.Chandrakumar, learned counsel appearing for the petitioner and Mr.Gopiraja, learned Government Advocate taking notice for the respondent and perused the records.