(1.) AGGRIEVED by the common order dated 14.08.2001 made in W.P.Nos.9318 to 9321 of 1993, the appellants / land owners have filed the above appeals.
(2.) HEARD Mr. K.M. Santhanagopalan, learned counsel for the appellants and Mr. C. Thirumaran, learned Government Advocate for the respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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