(1.) THIS appeal has been preferred against the decree and Judgment in O.S.No.638 of 1985 on the file of the Sub Court, Sankari. The suit is for partition.
(2.) THE plaint averments in brief are as follows:
(3.) NOW the points for determination in this appeal are
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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