(1.) AGGRIEVED by the order of the learned single Judge dated 10.06.2002 made in W.P.No.19791 of 2002, the Sub Registrar, Ashok Nagar, Chennai-83, has filed the above appeal.
(2.) HEARD the learned Government Advocate appearing for the appellant as well as the contesting first respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN