PATTABIRAMA REDDIAR Vs. NAVANEETHA SUNDARAM

JUDGEMENT

(1.) THE defendants in O. S. No. 314 of 1990 on the file of the Sub-Court, Cuddalore are the appellants in the above appeal.

(2.) FOR the sake of convenience, the parties are referred to as per their ranking in the suit.

(3.) I heard Mr. R. Vasudevan, learned counsel appearing for the appellants and Mr. R. Saseetharan, learned counsel appearing for the respondent.