(1.) THIS Revision Petition is directed against the Order of rejection of the execution Petition in unnumbered E.P. in O.S.No. 188 of 1981 on the file of the District Munsif, Krishnagiri, dated. 12.8.2003.
(2.) THE relevant facts are as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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