(1.) THE view expressed by the Tribunal accords with the view expressed by a Division Bench of this Court reported in Tamil Nadu Mosaic Manufacturers Association v. State of Tamil Nadu 1995 (97) STC 503. THE relevant portion of the judgment is as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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