(1.) THE questions referred to this Court are :
(2.) THE legal position in this behalf has been considered by a Bench of this Court, of which one of us (Mishra J.) was a member, in R. Venkatavaradha Reddiar vs. CWT . THE judicial consensus as noticed by the Bench are as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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