(1.) THESE three appeals are preferred against a common order dt. 7-12-1994 passed by the learned single Judge in W.P. Nos. 11668 to 11670 of 1994. The learned single Judge has disposed of the Writ Petitions with the following direction:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN