(1.) HEARD. Both the counsel agreed that in this tax case filed under section 256 of the Income-tax Act, 1961, the question referred to us :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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