GIFT-TAX OFFICER Vs. R SAMBASIVE RAO

Referred Judgements :-

A HAFSA BANU V ITO [REFERRED]
K P VARGHESE VS. INCOME TAX OFFICER ERNAKULAM [REFERRED]
SUNIL SIDDHARTHBHAI KARTIKEYS V SARABHAI VS. COMMISSIONER OF INCOME TAX AHMEDABAD GUJARAT:COMMISSIONER OF INCOME TAX [REFERRED]
COMMISSIONER OF GIFT TAX VS. KARNAJI LUMBAJI [REFERRED]
RAM NARAIN AND BROS VS. COMMISSIONER OF INCOME TAX [REFERRED]
KASAMSETTY RADHAKRISHNAIAH CHETTY VS. COMMISSIONER OF INCOME TAX [REFERRED]
C T NARAYANAN CHETTIAR VS. COMMISSIONER OF INCOME TAX [REFERRED]
COMMISSIONER OF INCOME TAX VS. JANAB N HYATH BATCHA SAHIB [REFERRED]
COMMISSIONER OF GIFT TAX VS. INDO TRADERS AND AGENCIES MADRAS PRIVATE LIMITED [REFERRED]
COMMISSIONER OF INCOME TAX VS. DADHA AND CO [REFERRED]
COMMISSIONER OF INCOME TAX VS. T M B MOHAMED ABDUL KHADER [REFERRED]
COMMISSIONER OF INCOME TAX VS. HINDUSTAN INDUSTRIAL AGENCIES PRIVATE LIMITED [REFERRED]