LAWS(MAD)-1985-4-23

P KAMAKSHI AMMA Vs. P VENKATESAN

Decided On April 08, 1985
P. KAMAKSHI AMMA Appellant
V/S
P. VENKATESAN AND OTHERS Respondents

JUDGEMENT

(1.) The defendant P.Kamak-shi Ammal in O.S.No.9120 of 1974 on the file of the Court of the learned XII Assistant Judge, City Civil Court, Madras, has filed A.S.No.710 of 1978 against the judgment and decree dated 21.4.1977 in the said O.S.No.9120 of 1974.

(2.) The plaintiff P.Kamakshi Ammal in O.S.No.3470 of 1976 on the file of the Court of the learned XII Assistant Judge, City Civil Court, Madras, has filed A.S.No. 770 of 1978 against the judgment and decree dated 21.4.1977 in the said O.S.No. 3470 of 1976.

(3.) Both these suits - O.S.Nos.9120 of 1974 and 3470 of 1976 were disposed of by a common judgment dated 21.4.1977 by the Court of the learned XII Assistant Judge, City Civil Court, Madras.