(1.) IN reference petition, the Revenue seeks a reference to this court on the following question :
(2.) HOWEVER, we find on the facts and circumstances of this case, that the question sought to be referred does not arise out of the order of the Tribunal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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