(1.) THE appellant has been convicted by the Sessions Judge of South Arcot of an offence punishable under Section 302 of the Indian Penal Code and has been sentenced to death.
(2.) [After discussing the evidence and confirming the conviction and sentence their Lordships added]:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN