SUBRAMANIASWAMY WEAVERS COOPERATIVE PRODUCTION AND SALE SOCIETY LTD. Vs. INCOME TAX OFFICER, TDS WARD, INCOME TAX OFFICE

JUDGEMENT

(1.) In this writ petition, petitioner has challenged the order passed by the 2 nd respondent in proceedings bearing Na.Ka.No.01560/95-96/Valarchi 1, Dev.Circular No.12/2020-21 dtd. 1/4/2021.

(2.) Operative portion of the impugned order reads as under:

(3.) The specific case of the petitioners is that the petitioners are Weavers Cooperative Production and Sale Society engaged in utilizing the services of weavers by supplying yarn to weavers for making dhoties, sarees and bed etc.