REGENT COMPUTRONICS PVT. LTD.

GENERAL MANAGER Appellant

V/S

P.Sundarapariporanam Respondents

Referred Judgements :-

SITA RAM BHAU PATIL VS. RAMCHANDRA NAGO PATIL [REFERRED TO]
LIC OF INDIA VS. RAM PAL SINGH BISEN [REFERRED TO]
T SUBRAMANIAM VS. SANTHAMANI [REFERRED TO]
SANDRAYAN VS. S S MARIAPPAN [REFERRED TO]

(1.) The defendants, who have been directed to compensate the plaintiff for a sum of Rs.1,00,000.00 by way of damages, are the appellants.

(2.) The brief facts, which are necessary for deciding the appeal, are as follows:

(3.) The written statement filed by the defendants are as follows: