LAWS(MAD)-2025-9-79

R.RADHA @ RADHARAMALINGAM Vs. MADHANRAJ HINDU UNDIVIDED FAMILY

Decided On September 19, 2025
R.Radha @ Radharamalingam Appellant
V/S
Madhanraj Hindu Undivided Family Respondents

JUDGEMENT

(1.) These Civil Revision Petitions have been filed to set aside the Order and Decreetal Order dtd. 2/1/2025 made in I.A. No.7 of 2024 in C.O.S. No.9 of 2022 & I.A. No.4 of 2024 in C.O.S. No.10 of 2023 on the file of the Commercial District Court, Salem.

(2.) These revisions have been filed challenging the dismissal of Interlocutory Applications filed by the revision petitioners, being defendants in two Commercial Suits, seeking rejection of the plaint.

(3.) Heard Mr.N.Jothi, learned Senior Counsel for Mr.S.Vinod, learned counsel for the petitioners and Mr.Arun Anbumani, learned counsel for Mr.N.Guruprasad, learned counsel for the respondent.