LAWS(MAD)-2025-3-195

PRIYA PASUPATHY Vs. STATE OF TAMIL NADU

Decided On March 14, 2025
Priya Pasupathy Appellant
V/S
STATE OF TAMIL NADU Respondents

JUDGEMENT

(1.) This writ petition has been filed challenging the two proceedings of the first respondent in G.O.(D) No.1037 dtd. 1/10/2024 in so far as not including the name of the petitioner in the panel to the post of Dean in the Government Medical Colleges for the year 2024-25 is concerned and the consequential order dtd. 17/2/2025 and for a direction to the respondents to include the name of the petitioner in the panel to the post of Dean in the Government Medical Colleges for the year 2024-25.

(2.) Heard the learned counsel for the petitioner and the learned Special Counsel appearing for the respondents.

(3.) When the matter came up for hearing on 29/10/2024, this Court passed the following order :