(1.) Heard.
(2.) This appeal is directed against the judgment and decree dtd. 12/3/2019 passed by the learned II Additional District Judge, Chidambaram, in O.S. No. 82 of 2017.
(3.) For the sake of brevity, the parties are referred in this appeal as referred in the suit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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