LAWS(MAD)-2025-7-12

A. MOHAMMED APPAS Vs. L.S.CHURCHIL CHINNAIAH

Decided On July 15, 2025
A. Mohammed Appas Appellant
V/S
L.S.Churchil Chinnaiah Respondents

JUDGEMENT

(1.) The issue involved in all these Review Applications are common and hence, they are taken up together, heard and disposed of through this common order.

(2.) Review Application Nos.171 and 172 of 2025 have been filed by the State of Tamil Nadu and the Education Department, to review the order passed in W.P.No.9011 of 2022. Review Application No.171 of 2025 pertains to the post of P.G. Assistant and Review Application No.172 of 2025 pertains to the post of B.T. Assistant.

(3.) Review Application No.170 of 2025 pertains to the extension of the benefit conferred by the order passed by this Court in the writ petition to Typists on par with Junior Assistants.