SURESH Vs. KANNAGI

JUDGEMENT

(1.) This Appeal Suit is directed against the order of the Court below dtd. 15/2/2022, passed in I.A. No. 107 of 2019 in O.S. No. 34 of 2019, on the file of the III Additional District Court, Kallakurichi, rejecting the plaint.

(2.) Plaint averments:

(3.) Thereafter, under the Inam Settlement Scheme and after due enquiry, patta was issued in favour of Sengoda Gounder, the great grandfather of the plaintiff and Athiyappa Gounder, the first defendant. Joint Patta No. 146, dtd. 15/11/1977, was issued in the names of Sengoda Gounder and Athiyappa Gounder and the property was enjoyed by their respective branches without disturbance.