K. V. RAJENDRAN Vs. SUDHA KONGARA

JUDGEMENT

(1.) Mr.R.Singaravelan, learned Senior Counsel for Mr.Vijayan Subramanian and Mr.M.Dhanush, learned counsel takes notice for 1st defendant.

(2.) Mr.P.H.Aravind Pandian, learned Senior Counsel for Mr.Vijayan Subramanian and Mr.M.Dhanush takes notice for 4th defendant.

(3.) Notice to 2nd, 3rd and 5th defendants, returnable on 2/1/2026. Private notice is also permitted.