(1.) Heard.
(2.) This appeal is directed against the judgment and decree dtd. 30/1/2015 passed by the learned Principal District Judge, Cuddalore, in O.S. No. 203 of 2010.
(3.) For the sake of convenience, the parties will be referred to in the same rank as they stood in the Trial Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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