(1.) Aggrieved over the Judgement and Decree dtd. 12/9/2013 passed in O.S.No.149 of 2004 by the Principal District Judge, Cuddalore.
(2.) For the sake of convenience, the parties are referred to as per their rankings in the trial Court.
(3.) Suit for partition and separate possession.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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