RAJAMANICKAM Vs. SUB-REGISTRAR RASIPURAM

JUDGEMENT

(1.) This writ petition has been filed challenging the impugned order dtd. 29/10/2025 passed by the respondent.

(2.) Mr.Stalin Abimanyu, learned Additional Government Pleader, takes notice on behalf of the respondent.

(3.) By consent of the parties, the main writ petitions have been taken up for disposal in the admission stage itself.