M.VEERAN Vs. GENERAL MANAGER – HRM

Referred Judgements :-

JAI BHAGWAN VS. COMMISSIONER OF POLICE [REFERRED TO]
LUCKNOW GRAMIN BANK VS. RAJENDRA SINGH [REFERRED TO]
RAJENDRA YADAV VS. STATE OF MADHYA PRADESH [REFERRED TO]
UMESH KUMAR PAHWA VS. BOARD OF DIRECTORS UTTARKHAND GRAMIN BANK [REFERRED TO]
RANJIT THAKUR VS. UNION OF INDIA [REFERRED TO]
NAIK SARDAR SINGH VS. UNION OF INDIA [REFERRED TO]
RAM KISHAN VS. UNION OF INDIA [REFERRED TO]
DISCIPLINARY AUTHORITY CUM REGIONAL MANAGER VS. NIKUNJA BIHARI PATNAIK [REFERRED TO]
BALBIR CHAND VS. FOOD CORPORATION OF INDIA LIMITED [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED TO]
STATE BANK OF INDIA VS. T J PAUL [REFERRED TO]
OM KUMAR VS. UNION OF INDIA [REFERRED TO]
DEV SINGH VS. PUNJAB TOURISM DEVELOPMENT CORPORATION LIMITED [REFERRED TO]
DAMOH PANNA SUGAR RURAL REGIONAL BANK VS. MUNNA LAL JAIN [REFERRED TO]
STATE BANK OF INDIA VS. BELA BAGCHI [REFERRED TO]
ADMINISTRATOR UNION TERRITORY OF DADRA AND NAGAR HAVELI VS. GULABHIA M LAD [REFERRED TO]
CHIEF GENERAL MANAGER VS. S ARUNACHALAM [REFERRED TO]
LUCKNOW K.GRAMIN BANK VS. RAJENDRA SINGH [REFERRED TO]
NATIONAL CARBON COMPANY, MADRAS VS. LABOUR COURT, MADRAS, AND ANOTHER [REFERRED TO]
S. SREESANTH VS. THE BOARD OF CONTROL FOR CRICKET IN INDIA AND OTHERS [REFERRED TO]