(1.) Aggrieved over the order of the IV Additional District Court, Thiruvallur at Ponneri, dtd. 8/3/2024 in I.A.No.4 of 2023, dismissing the application under Order 7 Rule 11 CPC to reject the plaint in O.S.No.63 of 2023, the present revision has been filed by the 4th defendant in the suit.
(2.) For the sake of convenience, the parties are referred to as per their ranking before the trial Court.
(3.) Brief background of the case is as follows :