KATHYAYINI REDDY Vs. PIDINTALA NAVNEET KUMAR REDDY

JUDGEMENT

(1.) This original petition is presented by the mother of the minor child, Evaan. By this petition, the petitioner seeks to appoint herself as the legal guardian of the minor son, Evaan, and to grant permanent custody of the minor child in her favour. An application in A.No.3152 of 2022 has been filed by the petitioner seeking communication rights with the minor child Evaan.

(2.) An application in A.No.3153 of 2022 has been filed by the petitioner seeking visitation rights over the minor child Evaan during weekends.

(3.) An application in A.No.1126 of 2023 has been filed by the respondent seeking permission to take the minor child Evaan to Dubai for his education.