(1.) Under assail is the order dtd. 12/7/1999 passed in FPA.18/MDS/96 on the file of the Appellate Tribunal for Forfeited Property.
(2.) The unsuccessful appellant before the Appellate Tribunal have preferred the present writ petition.
(3.) During the pendency of the present writ petition, the writ petitioner died. Thereafter, his Legal Representatives were substituted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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