V. JEYABHARATHI Vs. INSPECTOR OF POLICE

Referred Judgements :-

RAMESH KUMAR VS. STATE OF CHHATTISGARH [REFERRED TO]
RANGANAYAKI VS. STATE [REFERRED TO]
KULWANT SINGH ALIAS KULBANSH SINGH VS. STATE OF BIHAR [REFERRED TO]
CHITRESH KUMAR CHOPRA VS. STATE (GOVERNMENT OF NCT OF DELHI) [REFERRED TO]
STATE OF MADHYA PRADESH VS. KANHA @ OMPRAKASH [REFERRED TO]
STATE OF MADHYA PRADESH VS. KALYAN SINGH [REFERRED TO]
THE STATE OF MADHYA PRADESH VS. LAXMI NARAYAN AND OTHERS [REFERRED TO]
CHHANGA ALIAS MANOJ VS. STATE OF M.P. [REFERRED TO]
JAGE RAM VS. STATE OF HARYANA [REFERRED TO]
STATE OF RAJASTHAN VS. SHAMBHU KEWAT [REFERRED TO]
NARINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF MADHYA PRADESH VS. DEEPAK [REFERRED TO]
GIAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
GULAB DAS VS. STATE OF M P [REFERRED TO]
STATE OF M P VS. KASHIRAM [REFERRED TO]
ISHWAR SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF M P VS. SALEEM alias CHAMARU [REFERRED TO]
RAM LAL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
KISHORI LAL VS. STATE OF M P [REFERRED TO]
SAJU VS. STATE OF KERALA [REFERRED TO]