LAWS(MAD)-2025-3-77

R.MUNIYANDI Vs. COMMISSIONER OF LAND ADMINISTRATION

Decided On March 20, 2025
R.Muniyandi Appellant
V/S
COMMISSIONER OF LAND ADMINISTRATION Respondents

JUDGEMENT

(1.) This writ petition has been filed challenging the proceedings of the first respondent dtd. 27/11/2021 and for a consequential direction to the respondents to restore the patta in respect of the property in Survey No.33/4B measuring acres 8.28 cents situated at Padiyanallur Village, Ponneri Taluk, Tiruvallur District to its original position as per the proceedings of the fifth respondent dtd. 19/9/2021.

(2.) Heard the learned Senior Counsel appearing on behalf of the petitioner and the learned Additional Advocate General assisted by the learned Special Government Pleader appearing for the respondents.

(3.) The case of the petitioner is as follows :