JEYAMANI Vs. UMAMAHESHWARI

JUDGEMENT

(1.) A.S.No.39 of 2022 has been filed challenging the order of the Trial Court in O.S.No.72 of 2019 dtd. 6/7/2021 on the file of the III Additional District and Sessions Judge, Erode at Gobichettipalayam.

(2.) The suit in O.S.No.42 of 2017 has been filed by the appellant seeking for cancellation of the power of attorney dtd. 9/7/2012, sale deed dtd. 27/4/2017 and for permanent injunction.

(3.) The suit in O.S.No.72 of 2019 has been filed by the second defendant in O.S.No.42 of 2017 for the relief of permanent injunction.