(1.) This is a petition filed by the petitioner under Sec. 11 of the Arbitration and Conciliation Act, 1996 (hereinafter called the Act) seeking to appoint an arbitrator to adjudicate the disputes between the parties arising out of two work orders dtd. 27/8/2015 and 24/2/2016 respectively for the electrical works and for the supply of security system.
(2.) Heard the learned counsel for either side.
(3.) The case of the petitioner is as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN