REGENT COMPUTRONICS PVT. LTD.

SHABANA Appellant

V/S

N.MANOHARAN Respondents

Referred Judgements :-

OPG POWER GENERATION PRIVATE LIMITED VS. ENEXIO POWER COOLING SOLUTIONS INDIA PRIVATE LIMITED [REFERRED TO]
RAO SAHEB VS. RANGNATH GOPALRAO KAWATHEKAR DEAD [REFERRED TO]
SEVOKE PROPERTIES LTD VS. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD [REFERRED TO]

JUDGEMENT

(1.) This is a petition filed by the petitioners under Sec. 34 of the Arbitration and Conciliation Act, 1996 (for short, the Act) against the award passed by the sole Arbitrator dtd. 25/2/2023.

(2.) Heard both.

(3.) The facts leading to filing of the above original petition are as follows :

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SHABANA Vs. N.MANOHARAN

Referred Judgements :-

JUDGEMENT

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