S.SATHISHKUMAR Vs. COMMISSIONER, SALEM CORPORATION

JUDGEMENT

(1.) When the captioned 'Writ Petitions' {hereinafter 'WPs' for the sake of brevity, convenience and clarity} were taken up, Mr.A.Mukesh, learned counsel representing counsel on record for writ petitioners was before us.

(2.) Mr.A.Mukesh, learned counsel for writ petitioners submitted that the captioned WPs are covered by earlier order made by this Court being common order dtd. 12/2/2025 in W.P.Nos.4486, 4489 and 4493 of 2025 and writ miscellaneous petitions thereat {hereinafter 'Naveen Kumar order' for the sake of brevity, convenience and clarity}.

(3.) Issue notice.