K.SUGANTHY Vs. R.CHANDRASEKARAN

JUDGEMENT

(1.) The above Civil Revision Petition is filed to strike off the plaint originally filed in OS.No.363 of 2010 on file of the District Court, Chengalpet and later transferred to the file of the Additional Sub Court, Kancheepuram and re-numbered as OS.No.178 of 2022.

(2.) Before proceeding to discuss the grounds on which this revision has been filed it would be necessary to briefly set out the facts in the said suit. The parties, for ease of understanding, are being referred to in the same ranking as before the Trial Court.

(3.) The present Civil Revision Petition has been filed by the 6th defendant in the suit.