N.S. KRISHNAMOORTHI Vs. DISTRICT COLLECTOR, KRISHNAGIRI DISTRICT

Referred Judgements :-

COUNCIL V. JANNAVULA PEDDA RENGAYYA [REFERRED TO]
MADATHAPU RAMAYYA VS. SECRETARY OF STATE [REFERRED TO]
ELUMALAI CHETTIAR VS. NATESA MUDALIAR [REFERRED TO]
A.K. THILLAIVANAM AND ANOTHER V. DISTRICT COLLECTOR,CHENGAI ANNA DISTRICT AT KANCHEEPURAM AND OTHERS [REFERRED TO]
NACHAMMAL V. S. MURUGESAN [REFERRED TO]
CORPORATION OF CHENNAI VS. NARASA REDDY [REFERRED TO]
A. SACRACTICE V. DISTRICT COLLECTOR,THIRUVALLUR [REFERRED TO]
S. ANBANANTHAN VS. DISTRICT COLLECTOR [REFERRED TO]
R.A.V. KOVIL ANNAYYA CHARITIES V. DISTRICT COLLECTOR,THIRUVALLUR [REFERRED TO]
K. SHANMUGAVEL MUDALIAR V. SECRETARY,GOVERNMENT OF TAMIL NADU AND OTHERS [REFERRED TO]
SESHACHALA CHETTY VS. PARA CHINNASAMI [REFERRED TO]
CHINNAPPAN CHETTY VS. SECRETARY OF STATE FOR INDIA IN COUNCIL [REFERRED TO]
JAYARAMA NAIDU V. SECRETARY OF STATE [REFERRED TO]
CHINNATHAMBI GOUNDAN VS. VENKATASUBRAMANIA AYYAR [REFERRED TO]
K T M T M ABDUL KAYOOM VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
WAMAN RAO HANMANTRAO CHANDRA SHEKAR VITHALRAO SHRI BABURAO ALIAS P B SAMANT VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. GODFREY PHILIPS INDIA LIMITED :INDIA TOBACCO COMPANY LIMITED :VAZIR SULTAN TOBACCO COMPANY LIMITED [REFERRED TO]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED TO]
HARI SINGH ATBIR SINGH VS. STATE OF HARYANA [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. MUNICIPAL CORPORATION [REFERRED TO]
SAURASHTRA CEMENT AND CHEMICAL INDS VS. UNION OF INDIA [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. N R VAIRAMANI [REFERRED TO]
SHANKER RAJU VS. UNION OF INDIA [REFERRED TO]
RATTIRAM VS. STATE OF M PTHROUGH INSPECTOR OF POLICE [REFERRED TO]
MUNICIPAL CORPORATION INDORE VS. RATNAPRABHA DHANDA INDORE [REFERRED TO]
JABALPUR BUS OPERATORS ASSOCIATION VS. STATE OF MADHYA PRADESH [REFERRED TO]
A SANKARALINGAM VS. ARUNACHALA REDDIAR [REFERRED TO]
KRISHNAMURTHY GOUNDER VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
EXECUTIVE OFFICER KADATHUR TOWN PANCHAYAT HARUR TALUK DHARMAPURI DISTRICT VS. V SWAMINATHAN [REFERRED TO]
Thiruvenkada Gounder VS. Ammaiappan [REFERRED TO]
ELLAMMAL VS. STATE OF TAMIL NADU [REFERRED TO]
A SRINIVASAN VS. TAHSILDAR [REFERRED TO]
DHARMAPURA ADHINAM MUTT REP VS. RAGHAVAN [REFERRED TO]
STATE OF TAMIL NADU REPRESENTED BY THE COLLECTOR VIRUDHUNAGAR AT KAMARAJAR DISTRICT VS. MADASAMI [REFERRED TO]
JAYARAMA NAIDU VS. SECYOF STATE [REFERRED TO]
(GARAPATI) GANGARAJU VS. PENDYALA SOMANNA [REFERRED TO]
STATE OF GUJARAT VS. HON’BLE MR. JUSTICE R.A.MEHTA [REFERRED TO]
A.R.MEENAKSHI VS. STATE OF TAMIL NADU [REFERRED TO]
D. SHANKAR VS. SPECIAL COMMISSIONER & COMMISSIONER [REFERRED TO]
N.S. KUPPUSWAMY ODAYAR VS. PANCHAYAT NARTHANGUDI [REFERRED TO]
K. ILANGOVAN VS. DISTRICT COLLECTOR, COIMBATORE DISTRICT [REFERRED TO]
SUNDEEP KUMAR BAFNA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MADRAS REPRESENTED BY COLLECTOR OF RAMANATHAPURAM VS. KASTHURI AMMAL [REFERRED TO]
S. RENGARAJA IYENGAR AND ANR. VS. ACHIKANNU AMMAL AND ANR. [REFERRED TO]
PONNIA PILLAI AND ORS. VS. PANNAI MINOR SIVANUPANDIA THEVAR THROUGH HIS BROTHER AND GUARDIAN, R.K. VISWANATHA THEVAR [REFERRED TO]
PALANI AMMAL VS. L. SETHURAMA AIYANGAR [REFERRED TO]
SAGADAPU VIJAYA VS. THE STATE OF ANDHRA PRADESH [REFERRED TO]
MUNICIPAL CORPORATION INDORE VS. RATNAPRABHA [REFERRED TO]
SHAH FAESAL VS. UNION OF INDIA [REFERRED TO]