LAWS(MAD)-2025-10-60

V.MAHESWARI Vs. TAMILNAD MERCANTILE BANK LTD.,

Decided On October 23, 2025
V.Maheswari Appellant
V/S
Tamilnad Mercantile Bank Ltd., Respondents

JUDGEMENT

(1.) The third defendant in O.S.No.177 of 2004 on the file of the Principal District Court, Virudhunagar District at Srivilliputhur, is the appellant herein.

(2.) The Appeal Suit had also been filed by the fourth defendant; however, he passed away on 13/2/2017, leaving behind the appellant/third defendant, his legal heir as the sole appellant.

(3.) The suit in O.S.No.177 of 2004 was filed by the first respondent, Tamilnad Mercantile Bank Ltd., Sivakasi Branch, seeking the following reliefs against the defendants:-