(1.) This is a writ petition filed by the petitioners seeking to quash the proceedings of the third respondent dtd. 7/3/2024.
(2.) Heard both parties.
(3.) The case of the petitioners is as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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